Section 43(2) in The Maharashtra Village Panchayats Act, 1959
(2)The meeting for the election of a Sarpanch under sub-section (1) shall be convened by [Collector] [This word was substituted for the words 'Chief Executive Officer' by Maharashtra 43 of 1962, Section 26, Schedule.] in the manner described in sub-section (1) of section 33.
