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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(8) in Bihar Biological Diversity Rules, 2017

(8)to collect, compile and publish technical and statistical datas, directories, codes or guidelines relating to conservation of biodiversity, sustainable use of its components and proper and justified partnership of benefits arising out of the use of biological resources and knowledge;