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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(2)(f) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(f)A candidate may be nominated by more than one proposer separately for the same elective post in a separate nomination paper.