Himachal Pradesh High Court
Dilawar Singh And Another vs State Of on 12 September, 2025
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Dilawar Singh and another versus State of H.P. a/w connected matter Cr. Revision Nos. 4159 and 4156 of 2013 Cr. Revision No. 4159 of 2013 12.09.2025 Present:
r to Mr. Pawan Kumar, Advocate vice Mr.Prantap Sharma, Advocate, for the petitioner.
Mr. Prashant Sen, Deputy Advocate General, for the respondent-State.
Cr. Revision No. 4156 of 2013 Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Prashant Sen, Deputy Advocate General, for the respondent-State.
It has been submitted that due to personal difficulty of original counsel, he is unable to come to the Court. List the matter after three weeks.
(Rakesh Kainthla) Judge September 12, 2025 (y.s) ::: Downloaded on - 12/09/2025 21:43:09 :::CIS