Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Bihar - Subsection Section 90(4) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015 (4)Applications of appointment in the Board or committee shall be invited through public advertisement in the prescribed format.
