Section 34(2)(c) in The Hotel-Receipts Tax Act, 1980

[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(2)(c) in The Hotel-Receipts Tax Act, 1980

(c)the form in which returns under section 8 may be furnished, the manner in which they may be verified and the other particulars which a form may contain;

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Union of India - Subsection

Section 34(2)(c) in The Hotel-Receipts Tax Act, 1980