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Supreme Court - Daily Orders

Engineers India Ltd. vs Tema India Ltd. on 29 April, 2016

Bench: Fakkir Mohamed Ibrahim Kalifulla, R. Banumathi

     ITEM NO.34                           COURT NO.6                   SECTION XIV

                               S U P R E M E C O U R T O F          I N D I A
                                       RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C)                No.    11478/2016

     (Arising out of impugned final judgment and order dated 07/01/2016
     in FAO No. 487/2015 passed by the High Court of Delhi at New Delhi)

     ENGINEERS INDIA LTD.                                                Petitioner(s)

                                                   VERSUS

     TEMA INDIA LTD.                                                     Respondent(s)


     Date : 29/04/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                         HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)              Mr.   Mukul   Rohatgi, A.G.
                                    Mr.   Shyam   Divan, Sr. Adv.
                                    Mr.   Dhruv   Dewan, Adv.
                                    Ms.   Reena   Choudhary, Adv.
                                    Mr.   S. S.   Shroff, A.O.R.

     For Respondent(s)


                            UPON hearing counsel the Court made the following
                                              O R D E R

Issue notice.

[KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by KALYANI GUPTA Date: 2016.04.30 13:30:19 IST Reason: