Supreme Court - Daily Orders
Engineers India Ltd. vs Tema India Ltd. on 29 April, 2016
Bench: Fakkir Mohamed Ibrahim Kalifulla, R. Banumathi
ITEM NO.34 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 11478/2016
(Arising out of impugned final judgment and order dated 07/01/2016
in FAO No. 487/2015 passed by the High Court of Delhi at New Delhi)
ENGINEERS INDIA LTD. Petitioner(s)
VERSUS
TEMA INDIA LTD. Respondent(s)
Date : 29/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Mukul Rohatgi, A.G.
Mr. Shyam Divan, Sr. Adv.
Mr. Dhruv Dewan, Adv.
Ms. Reena Choudhary, Adv.
Mr. S. S. Shroff, A.O.R.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice.
[KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by KALYANI GUPTA Date: 2016.04.30 13:30:19 IST Reason: