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[Cites 0, Cited by 0] [Section 2(49)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(49)(b) in The Delhi Excise Act, 2009

(b)whether natural or artificial, by which any intoxicant is produced or prepared and also re-distillation and every process for the rectification, reduction, flavouring, blending or colouring of liquor, or