Supreme Court - Daily Orders
Commissioner Of Income Tax Meerut vs M/S Jindal Polyester Ltd on 27 April, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.16 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 12570/2018
(Arising out of impugned final judgment and order dated 31-05-2017
in ITA No. 378/2006 passed by the High Court of Judicature at
Allahabad)
COMMISSIONER OF INCOME TAX MEERUT & ANR. Petitioner(s)
VERSUS
M/S JINDAL POLYESTER LTD Respondent(s)
(With IA No.57465/2018-CONDONATION OF DELAY IN FILING)
Date : 27-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Vikramjeet Banerjee, ASG.
Ms. Bhakti Pasrija Sethi, Adv.
Mr. Abhishek, Adv.
Mr. Shubhendu Anand, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay as well as on merits.
(NIDHI AHUJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2018.05.02
17:29:34 IST
Reason: