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Supreme Court - Daily Orders

Commissioner Of Income Tax Meerut vs M/S Jindal Polyester Ltd on 27 April, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.16                            COURT NO.5                 SECTION XI

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No. 12570/2018

     (Arising out of impugned final judgment and order dated 31-05-2017
     in ITA No. 378/2006 passed by the High Court of Judicature at
     Allahabad)

     COMMISSIONER OF INCOME TAX MEERUT & ANR.                          Petitioner(s)

                                                  VERSUS

     M/S JINDAL POLYESTER LTD                                          Respondent(s)

     (With IA No.57465/2018-CONDONATION OF DELAY IN FILING)

     Date : 27-04-2018 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE A.K. SIKRI
                           HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)
                                     Mr. Vikramjeet Banerjee, ASG.
                                     Ms. Bhakti Pasrija Sethi, Adv.
                                     Mr. Abhishek, Adv.
                                     Mr. Shubhendu Anand, Adv.
                                     Mrs. Anil Katiyar, AOR

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

The special leave petition is dismissed on the ground of delay as well as on merits.





                           (NIDHI AHUJA)                (MALA KUMARI SHARMA)
                           COURT MASTER                     COURT MASTER


Signature Not Verified

Digitally signed by
NIDHI AHUJA
Date: 2018.05.02
17:29:34 IST
Reason: