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State of Maharashtra - Section

Section 27 in The Maharashtra Electricity (Supply) Rules, 1963

27. Fees and travelling allowances for members of the Council.

- A member of the Council, other than a Government servant, shall be entitled lo receive, for each day of attendance at a meeting of the Council, a daily allowance and travelling allowance at the rate admissible to the officers of the Pay Group I of the Board :Provided that, a member of the Board shall not be entitled to draw the aforesaid allowance for attending any meeting of the Council, if on the same day in the same town a meeting of the Board is also held.