Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 129 in The Goa, Daman and Diu School Education Rules, 1986 129. Entry of Examination Results in the Leaving Certificate. - A note to the effect that a pupil has been promoted or detained shall be entered in the Remarks column of the leaving certificate.
