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[Cites 0, Cited by 0] [Section 212] [Entire Act]

State of Odisha - Subsection

Section 212(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)in case a pile driver is required to be erected in dangerous proximity to an electrical conductor all necessary precautions are taken to ensure safety;