Section 52(6)(b) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

[Cites 0, Cited by 0] [Section 52(6)] [Section 52] [Entire Act]

(b)all the members of the said council shall be deemed to have vacated their respective offices, and shall cease to function, as such members:

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