Rajasthan High Court - Jodhpur
Hindustan Zinc Ltd vs Addl.C.I.T.Spl.Range,Udaipur on 26 April, 2019
Bench: Sangeet Lodha, Abhay Chaturvedi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Income Tax Appeal No. 131/2018
Hindustan Zinc Limited
----Appellant
Versus
The A.C.I.T. Circle-2, Udaipur
----Respondent
For Appellant(s) : Mr. Anjay Kothari and
Mr. Harpreet Singh Ajmani.
For Respondent(s) : Mr. K.K. Bissa.
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE ABHAY CHATURVEDI Order 26/04/2019 Issue notice.
Mr. K.K. Bissa, accepts notices on behalf of Revenue. List the matter on 12.07.2019 along with D.B. Income Tax Appeal No. 144/2018.
(ABHAY CHATURVEDI),J (SANGEET LODHA),J 30-DJ/-
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