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Rajasthan High Court - Jodhpur

Hindustan Zinc Ltd vs Addl.C.I.T.Spl.Range,Udaipur on 26 April, 2019

Bench: Sangeet Lodha, Abhay Chaturvedi

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                              JODHPUR

                                                   D.B. Income Tax Appeal No. 131/2018

                                   Hindustan Zinc Limited
                                                                                                       ----Appellant
                                                                        Versus
                                   The A.C.I.T. Circle-2, Udaipur
                                                                                                     ----Respondent


                                   For Appellant(s)            :    Mr. Anjay Kothari and
                                                                    Mr. Harpreet Singh Ajmani.
                                   For Respondent(s)           :    Mr. K.K. Bissa.



                                                HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE ABHAY CHATURVEDI Order 26/04/2019 Issue notice.

Mr. K.K. Bissa, accepts notices on behalf of Revenue. List the matter on 12.07.2019 along with D.B. Income Tax Appeal No. 144/2018.

(ABHAY CHATURVEDI),J (SANGEET LODHA),J 30-DJ/-

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