Agriculture Insurance Company Of India ... vs Kanavadala Seva Sahkari Mandali Ltd. & ... on 12 April, 2024

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National Consumer Disputes Redressal

Agriculture Insurance Company Of India ... vs Kanavadala Seva Sahkari Mandali Ltd. & ... on 12 April, 2024

          NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION  NEW DELHI          APPEAL EXECUTION NO. 11 OF  2023  (Against the Order dated 30/08/2022 in Complaint No. 7/2018         of the State Commission Gujarat)        1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD.  THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD,  AHMEDABAD - 380052 ...........Appellant(s)  Versus        1. KANPAR SEVA SAHKARI MANDALI LTD. & ORS.  KANPAR, Ta. JASDAN
  RAJKOT  2. SARDHAR JUTHVIKASH SEVA SAHKARI MANDALI LTD.  SARDHAR, Ta. JASDAN
  RAJKOT  3. SECRETARY,  FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR  GANDHINAGAR  4. THE RAJKOT DISTRICT CO.-OP. BANK LTD.  "SAHYOG", DHEBARBAI ROAD, RAJKOT  RAJKOT ...........Respondent(s)       APPEAL EXECUTION NO. 100 OF  2023  (Against the Order dated 30/08/2022 in Complaint No. 96/2018      of the State Commission Gujarat)        1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD.  THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD,  AHMEDABAD-380052  GUJARAT ...........Appellant(s)  Versus        1. CHITRAVAD SEVA SAHKARI MANDALI LTD. & ORS.  CHITRAVAD, TAH. JAMKANDORNA,   DISTRICT-RAJKOT  AHMEDABAD-380008  2. MOJKHIJDIYA SEVA SAHKARI MANDALI LTD.  MU. MOKHIJDIYA, TA. JAMKANDORNA,   DISTRICT-RAJKOT  GUJARAT  3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT,  SACHIVALAYA  GANDHINAGAR  GUJARAT  4. THE RAJKOT DISTICT CO-OP. BANK LTD.  SAHYOG, DHEBARBAI ROAD,  RAJKOT  GUJARAT ...........Respondent(s)       APPEAL EXECUTION NO. 101 OF  2023  (Against the Order dated 30/08/2022 in Complaint No. 97/2018      of the State Commission Gujarat)        1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD.  THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s)  Versus        1. SAJADIYALI JUTH SEVA SAHKARI MANDALI LTD. & ORS.  SAJDIYADI, TA. JAMKANDORNA, DISTT. RAJKOT  AHMEDABAD-380008  2. JASAPAR SEVA SAHKARI MANDALI LTD.,   MU. JASAPAR, TA. JAMKANDORNA, DISTT. RAJKOT  3.   SECRETARY  FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR,  4. THE RAJKOT DISTRICT CO.-OP. BANK LTD.,  "SAHYOG", DHEBARBAI ROAD, RAJKOT  GUJARAT ...........Respondent(s)       APPEAL EXECUTION NO. 102 OF  2023  (Against the Order dated 30/08/2022 in Complaint No. 98/2018      of the State Commission Gujarat)        1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD.  THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT

...........Appellant(s) Versus 1. BORIYA JUTH SEVA SAHKARI MANDALI LTD. & ORS. BORIYA, TA. JAMKANDORNA, DISTT. RAJKOT AHMEDABAD-380008 2. THORDI SEVA SAHKARI MANDALI LTD., THORDI, TA JAMKANDORNA, DISTT. RAJKOT 3. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 103 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 99/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. DADVI SEVA SAHKARI MANDALI LTD. & ORS. DADVI, TA. JAMKANDORNA, DISTRICT-RAJKOT AHMEDABAD-380008 2. CHAVANDI SEVA SAHKARI MANDALI LTD. MU. CHAVANDI, TA. JAMKANDORNA, DISTRICT-RAJKOT GUJARAT 3. JHANJHMER SEVA SAHKARI MANDALI LTD. JHANJHMER, TA. JAMKANDORNA, DISTRICT-RAJKOT GUJARAT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYAA GANDHINAGAR GUJARAT 5. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 104 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 100/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. RAJAPARA SEVA SAHKARI MANDALI LTD. & ORS. SATODAD, TA. JAMKANDORNA, DISTT. RAJKOT AHMEDABAD-380008 2. BARDIYA SEVA SAHKARI MANDALI LTD., MU. BARDIYA, TA. JAMKANDORNA, DISTT. RAJKOT 3. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 105 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 101/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. GUNDASARI SEVA SAHKARI MANDALI LTD. & ORS. JUNDASRI, TA. JAMKANDORNA, DISTRICT-RAJKOT AHMEDABAD-380008 2. DHOLIDHAR SEVADARI SEVA SAHKARI MANDALI LTD. MU. DHOLIDHAR, TA. JAMKANDORNA, DISTRICT-RAJKOT GUJARAT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR GUJARAT 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD., SAHYOG, DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 106 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 102/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. KANAVADALA SEVA SAHKARI MANDALI LTD. & ORS. KANAVADALA, TA. JAMKANDORNA, DISTT. RAJKOT AHMEDABAD-380008 2. JAMKAANDORMA SEVA SAHKARI MANDALI LTD., MU. TA JAMKANDORNA, DISTT. RAJKOT 3. KHAJURDA SEVA SAHKARI MANDALI LTD. KHAJURDA, TA. JAMKANDORNA, DISTT. RAJKOT 4. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 107 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 103/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. JAMDADAR SEVA SAHKARI MANDALI LTD. & ORS. JAMDADAR, TA. JAMKANDORNA, DISTT RAJKOT AHMEDABAD-380008 2. SARDAR PATEL KISHAN SEVA SAHKARI MANDALI LTD., MU. TA. JAMKANDORNA, DISTT. RAJKOT 3. VAVDI SEVA SAHKARI MANDALI LTD., VAVDI, TA. JAMKANDORNA, DISTT. RAJKOT 4. CHITRAVAD KISHAN SEVA SAHKARI MANDALI LTD., CHITRAVAD, TA. JAMKANDORNA, DISTT. RAJKOT 5. KISHAN SEVA SAHKARI MANDALI LTD., RAYDI, TA. JAMKANDORNA, DISTT. RAJKOT 6. HARIYASAN JUTH SEVA SAHKARI MANDALI LTD., HARIYASAN, TA. JAMKANDORNA, DISTT. RAJKOT 7. VIMALNAGAR JUTH SEVA SAHKARI MANDALI LTD., VIMALNAGAR, TA. JAMKANDORNA, DISTT. RAJKOT 8. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 9. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 108 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 104/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. THORIYALI JUTH SEVA SAHKARI MANDALI LTD. & ORS. THORIYALI, Ta. PADDHARI, RAJKOT AHMEDABAD-380008 2. NAGARPIPALIYA JUTH SEVA SAHKARI MANDLI LTD. Mu. NAGARPIPALIYA, Ta. PADDHARI, RAJKOT 3. NYARA SEVA SAHKARI MANDALI LTD. NYARA, Ta. PADDHARI, RAJKOT 4. SARPADAD JUTH SEVA SAHKARI MANDALI LTD. SARPADAD, Ta. PADDHARI, RAJKOT 5. VISAMAN SEVA SAHKARI MANDALI LTD. VISAMAN, Ta. PADDHARI, RAJKOT 6. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 7. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 109 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 105/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. KISHAN SEVA SAHKARI MANDALI LTD. & ORS. SARPADAD, TA PADDHARI, DISTT. RAJKOT AHMEDABAD-380008 2. MOTA KHIJDIYA JUTH SEVA SAHKARI MANDALI LTD., MU. MOTA KHIJDIYA, TA. PADDHARI DISTT. RAJKOT 3. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 110 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 106/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. KHODAPIPAR JUTH SEVA SAHKARI MANDALI LTD. & ORS. KHODAPIPAR, TA. PADDHARI, DISTT. RAJKOT AHMEDABAD-380008 2. - - 3. - - 4. - - 5. - - 6. UKARDA JUTH SEVA SAHKARI MANDALI LTD MU.NAGARPIPALIYA, TA.PADDHARI, DIST. RAJKOT, GUJARAT 7. DHOKLIYA SEVA SAHKARI MANDALI TD. DHOKALIYA, TA. PADDHARI, DIST.RAJKOT, GUJARAT 8. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, GUJARAT 9. THE RAJKOT DISTRICT CO-OP. BANK LTD. "SAHYOG" DHEBARBAI ROAD, RAJKOT, GUJARAT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 111 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 107/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. KHAMTA JUTH SEVA SAHKARI MANDALI LTD. & ORS. KHAMTA, TA. PADDHARI, DISTT. RAJKOT AHMEDABAD-380008 2. SARDAR PATEL KHEDUT VIKAS SEVA SAHKARI MANDALI LTD., TARGHARI, TA. PADHHARI, DISTT. RAJKOT 3. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 4. FATEPUR JUTH SEVA SAHKARI MANDALI LTD. FATEHPUR, TA. PADDHARI, DIST. RAJKOT 5. THE RAJKOT DISTRICT CO-OP. BANK LTD. "SAHYOG" DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 112 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 108/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. KHAMBHALA SEVA SAHKARI MANDALI LTD. & ORS. KHAMBHALA, TA PADDHARI, DISTT. RAJKOT, AHMEDABAD-380008 2. MOTA RAMPAR SEVA SAHKARI MANDALI LTD., MU. MOTA RAMPAR, TA. PADDHARI, DISTT. RAJKOT, 3. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT 5. MOVAIYA JUTH SEVA SAHKARI MANDALI LTD. MOVAIYA, TA. PADDHARI, DIST.RAJKOT,GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 113 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 109/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. DAHISARDA (AAJI.) SEVA SAHKARI MANDALI LTD. & ORS. DAHISARDA (AAJI.), TA. PADDHARI DISTT. RAJKOT AHMEDABAD-380008 2. NANAVADA JUTH SEVA SAHKARI MANDALI LTD., NANAVADA, TA. PADDHARI, DISTT. RAJKOT 3. SUVAG JUTH SEVA SAHKARI MANDALI, LTD., NYARA, TA. PADDHARI, DISTT. RAJKOT 4. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT 6. KISHAN SEVA SAHKARI MANDALI LTD. MU. TA. PADDHARI, DIST.RAJKOT,GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 114 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 110/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. DOMDA (BHAYUNA) SEVA SAHKARI MANDALI LTD. & ORS. DOMDA (BHAYUNA), TA. PADDHARI, DISTT. RAJKOT. AHMEDABAD-380008 2. DUNGARKA SEVA SAHKARI MANDALI LTD., DUNGARKA, TA. PADDHARI, DISTT. RAJKOT 3. SUVAG JUTH SEVA SAHKARI MANDALI, LTD., NAYARA, TA. PADDHARI, DISTT. RAJKOT 4. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT 6. KISHAN SEVA SAHKARI MANDALI LTD. MU. TA.PADDHARI, DIST.RAJKOT,GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 115 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 111/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. ANIDA (VACHRA) JUTH SEVA SAHKARI MANDALI LTD. & ORS. ANIDA, TA. KOTDA SANGADI, DISTT. RAJKOT, AHMEDABAD-380008 2. SHAPAR SEVA SHAKARI MANDALI LTD., SHAPAR, TA. KOTDA SANGADI, DISTT. RAJKOT, 3. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 116 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 112/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. KOTDASANGANI JUTH SEVA SAHKARI MANDALI LTD. & ORS. MU. TA. KOTDA SANGADI, DISTT. RAJKOT, AHMEDABAD-380008 2. SANDHVAYA JUTH SEVA SAHKARI MANDAL LTD., SANDHVAYA, TA. LOTDA SANGADI, DISTT, RAJKOT 3. RAJPARA JUTH SEVA SAHKARI MANDAL LTD., RAJPARA, TA. KOTDA SANGADI, DISTT, RAJKOT, 4. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 117 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 113/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. PRAGATISHIL SEVA SAHKARI MANDALI LTD. & ORS. PPRGATISHIL, TA. KOTDA SANGADI, DISTT, RAJKOT AHMEDABAD-380008 2. RAJGADH SEVA SAHKARI MANDALI LTD. RAJGADH, TA. KOTDA SANGADI, DISTT, RAJKOT, 3. VERAVAL JUTH SEVA SAHKARI MANDALI LTD., VERAVAL, TA. KOTDA SANGADI, DISTT, RAJKOT, 4. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 118 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 114/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. RAMOD JUTH SEVA SAHKARI MANDALI LTD. & ORS. RAMOD, TA. KOTDA SANGADI, DISTT, RAJKOT AHMEDABAD-380008 2. KHANDADHAR JUTH SEVA SAHKARI MANDALI LTD. KHANDADHAR, TA. KOTDA SANGADI, DISTT. RAJKOT, 3. SHRINATHGADH JUTH SEVA SAHKARI MANDALI LTD. SHRINATHGADH, TA. KOTDA SANGADI, DISTT. RAJKOT, 4. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 119 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 115/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. PATANVAV JUTH SEVA SAHKARI MANDALI LTD. & ORS. PATANVAV, TA. KOTDA SANGADI, DISTT. RAJKOT, AHMEDABAD-380008 2. MOTI VAVDI SEVADAYI SAHKARI MANDAL LTD., MOTI VAVDI, TA. DHORAJI, DISTT. RAJKOT, 3. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT ...........Respondent(s) APPEAL EXECUTION NO. 12 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 8/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 ...........Appellant(s) Versus 1. KAMLAPURSEVA SAHKARI MANDALI LTD. & ORS. MU. KAMLAPUR,TA. JASDAN, DIST.RAJKOT AHMEDABAD-380008 2. AATKOT SEVA SAHKARI MANDALI LTD. MU. AATKOT, TA. JASDAN, DIST.RAJKOT. GUJARAT 3. PRAGATISHIL SEVA SAHKARI MANDALI LTD. MU.PRAGATISHIL, TA.JASDAN,DIST.RAJKOT,GUJARAT 4. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHI NAGAR,GUJARAT 5. THE RAJKOT DISTRICT CO-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT,GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 120 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 116/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. MOTI MARVAD JUTH SEVA SAHKARI MANDALI LTD. & ORS. MOTI MARVAD, TA. DHORAJI, DISTRICT-RAJKOT AHMEDABAD-380008 2. DHORAJI VIKAS SEVA SAHKARI MANDALI LTD. MU. TA. DHORAJI DISTRICT-RAJKOT GUJARAT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA GANDHINAGAR GUJARAT 4. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 121 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 117/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. SUPEDI KHEDUT VIKAS SEVA SAHKARI MANDALI LTD. & ORS. SUPADI, TA. DHORAJI, DISTT. RAJKOT AHMEDABAD-380008 2. KALANA SEVA SAHKARI MANDALI LTD., KALANA, TA. DHORAJI, DISTT,. RAJKOT 3. TORANIYA SEVA SAHKARI MANDALI LTD., TORANIYA, TA DHORAJI, DISTT. RAJKOT 4. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 122 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 118/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. FARENI SEVA SAHKARI MANDALI LTD. & ORS. FARENI, TA DHORAJI, DISTT. RAJKOT AHMEDABAD-380008 2. DHORAJI SEVA SAHKARI MANDALI LTD., MU. TA. DHORAJI, DISTT. RAJKOT 3. NANI VAVDI SEVA SAHKARI MANDALI LTD., NANI VAVDI, TA DHORAJI, DISTT. RAJKOT 4. VADODAR JUTH SEVA SAHKARI MANDALI LTD., VADODAR, TA DHORAJI, DISTT,. RAJKOT 5. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 6. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 123 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 119/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD=380052 ...........Appellant(s) Versus 1. JHANJHMER JUTH SEVA SAHKARI MANDALI LTD. JHANJHMER, TA. DHORAJI, DIST.RAJKOT, GUJARAT AHMEDABAD-380008 2. CHANCHAVADARDA SEVA SAHKARI MANDALI LTD. CHADVAVADAR TA. DHORAJI, DIST.RAJKOT,GUJARAT 3. KISHAN KHETI VIKAS SEVA SAHKARI MANDALI LTD. MU. TA.DHORAJI, DIST.RAJKOT,GUJARAT 4. BHADER SEVA SAHKARI MANDALI LTD. BHADER, TA. DHORAJI, DIST.RAJKOT, GUJARAT 5. PIPADIYA SEVA SAHKARI MANDALI LTD. PIPADIYA, TA. DHORAJI, DIST.RAJKOT, GUJARAT 6. HADFODI JUTH SEVA SAHKARI MANDALI LTD. HADFODI, TA.DHORAJI, DIST.RAJKOT,GUJARAT 7. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR,GUJARAT 8. THE RAJKOT DISTRICT CO-OP. BANK LTD. "SAHYOG" DHEBARBAI ROAD, RAJKOT, GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 124 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 120/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. NANI PARABADI SEVA SAHKARIMANDALI LTD. & ORS. NANI PARABDI, TA. DHORAJI, DISTRICT-RAJKOT AHMEDABAD-380008 2. BHOLA SEVA SAHKARI MANDALI LTD. BHOLA, TA. DHORAJI, DISTRICT-RAJKOT GUJARAT 3. BHALGAMDA SEVA SAHKARI MANDALI LTD. MU. BHALGAMDA, TA. DHORAJI, DISTRICT RAJKOT GUJARAT 4. BHUKHI SEVA SAHKARI MANDALI LTD. BHUKHI, TA. DHORAJI, DISTRICT-RAJKOT GUJARAT 5. JAMNVAD SEVA SAHKARI MANDALI LTD. JAMNAVAD TA. DHORAJI, DISTRICT-RAJKOT GUJARAT 6. SARDAR PATEL KHEDUT VIKAS SEVA SAHKARI MANDALI LTD. MU. TAH. DHORAJI DISTRICT-RAJKOT GUJARAT 7. NANI MARAD SEVA SAHKARI MANDALI LTD. NANI MARAD, TA. DHORAJI DISTRICT-RAJKOT GUJARAT 8. CHATRASA SEVA SAHKARI MANDALI LTD. CHATRASA, TA. DHORAJI, DISTRICT-RAJKOT GUJARAT 9. SARDAR PATEL SEVA SAHKARI MANDALI LTD. MOTI PUR, TA. DHORAJI, DISTRICT-RAJKOT GUJARAT 10. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYAA GANDHINAGAR GUJARAT 11. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, DISTRICT-RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 13 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 9/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. SARTANPUR JUTH SEVA SAHKARI MANDALI LTD. & ORS. MU. SARTANPAR, TA. JASDAN, DISTRICT-RAJKOT GUJARAT 2. AJMER SEVA SAHKARI MANDALI LTD. MU. AJMER, TA. JASDAN DISTRICT-RAJKOT GUJARAT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA DISTRICT-GANDHINAGAR GUJARAT 4. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, DISTRICT-RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 14 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 10/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. RUPAVATI SEVA SAHKARI MANDALI LTD. & ORS. MU. RUPAVATI, TA. JASDAN DISTRICT-RAJKOT AHMEDABAD-380008 2. MODHUKA SEVA SAHKARI MANDALI LTD. MODHUKA, TA. JASDAN, DISTRICT-RAJKOT GUJARAT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYAA DISTRICT-RAJKOT GUJARAT 4. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, DISTRICT-RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 15 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 11/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. DEVDHARI JUTH SEVA SAHKARI MANDALI LTD. & ORS. Mu. DEVDHARI, Ta. JASDAN, RAJKOT AHMEDABAD-380008 2. MADHVIPUR JUTH SEVA SAHKARI MANDALI LTD. MADHVIPUR, Ta. JASDAN, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT ...........Respondent(s) APPEAL EXECUTION NO. 16 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 12/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. AMBARDI SEVA SAHKARI MANDALI LTD. & ORS. AMBARDI, Ta. JASDAN, RAJKOT AHMEDABAD-380008 2. GUNDALA (JASH) SEVA SAHKARI MANDALI LTD. GUNDALA (JASH), Ta. JASDAN, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT ...........Respondent(s) APPEAL EXECUTION NO. 17 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 13/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, ...........Appellant(s) Versus 1. KISHAN SEVA SAHKARI MANDALI LTD. & ORS. SHANTINAGAR, Ta. JASDAN, RAJKOT AHMEDABAD-380008 2. KISHAAN SEVA SAHKARI MANDALI LTD. KAMLAPUR, Ta. JASDAN, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT ...........Respondent(s) APPEAL EXECUTION NO. 18 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 14/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. SARVODAYA SEVA SAHKARI MANDALI LTD. & ORS. SARVODAYA, Ta. JASDAN, RAJKOT AHMEDABAD-380008 2. MOTAKANDHEVADIYA JUTH VIKAS SEVA SAHKARI MANDALI LTD. MOTAKANDHEVADIYA, Ta. JASDAN, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 19 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 15/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. DALDI JUTH SEVA SAHKARI MANDALI LTD. & ORS. DALDI, Ta. VANKANER, RAJKOT AHMEDABAD-380008 2. CHANDRAPUR SEVA SAHKARI MANDALI LTD. CHANDRAPUR, Ta. VANKANER, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 20 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 16/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. VAGHASIYA JUTH SEVA SAHKARI MANDALI LTD. & ORS. VAGHASIYA, Ta. VANKANER, RAJKOT AHMEDABAD-380008 2. MESARIYA JUTH SEVA SAHKARI MANDALI LTD. MESARIYA, Ta. VANKANER, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 21 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 17/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. VANKIYA JUTH SEVA SAHKARI MANDALI LTD. & ORS. VANKIYA, Ta. VANKANER, RAJKOT AHMEDABAD-380008 2. RASIKGADH JUTH SEVA SAHKARI MANDALI LTD. RASIKGADH, Ta. VANKANER, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 22 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 18/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. GANGIYAYADAR JUTH SEVA SAHKARI MANDALI LTD. & ORS. GANGIYAVADAR, TA VANKANER, DISTT. RAJKOT, AHMEDABAD-380008 2. MAHIKA JUTH SEVA SAHKARI MANDALI LTD., MAHIKA, TA. VANKANER, DISTT. RAJKOT 3. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 23 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 19/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. VALASAN SEVA SAHKARI MANDALI LTD. & ORS. VALASAN, Ta. VANKANER, RAJKOT AHMEDABAD-380008 2. KHERVA SEVA SAHKARI MANDALI LTD. KHERVA, Ta. VANKANER, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT ...........Respondent(s) APPEAL EXECUTION NO. 24 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 20/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. KANKOT AGRI SAHKARI MANDAL LTD. & ORS. KANKOT, TA. VANKANER, DISTRICT-RAJKOT AHMEDABAD-380008 2. SARDHARKA JUTH SEVA SAHKARI MANDALI LTD. SARDHARKA, TA. VANKANER, DISTRICT-RAJKOT GUJARAT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA GANDHINAGAR GUJARAT 4. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 25 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 21/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. MATEL JUTH SAHKARI MANDALI LTD. & ORS. MATEL, Ta. VANKANER, RAJKOT AHMEDABAD-380008 2. PALAS JUTH SEVA SAHKARI MANDALI LTD. PALAS, Ta. VANKANER RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 26 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 22/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. SINDHAVADAR JUTH SAHKARI MANDALI LTD. & ORS. SINDHVADAR, TA. VANKANER DISTRICT-RAJKOT AHMEDABAD-380008 2. JALSIKA JUTH SEVA SAHKARI MANDALI LTD. JALSIKA, TA. VANKANER, DISTRICT-RAJKOT GUJARAT 3. PIPALIYA (AGABHI) JUTH SEVA SAHKARI MANDALI LTD. PIPALIYA(AGABHI) TA. VANKANER, DISTRICT-RAJKOT GUJARAT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA GANDHINAGAR GUJARAT 5. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, DISTRICT-RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 27 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 23/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. GADHAKA JUTH SAHKARI MANDALI LTD. & ORS. GADHAKE, Ta. RAJKOT, RAJKOT AHMEDABAD-380008 2. RAJKOT TALUKA ANU. JATI SAAMU SM LTD. Ta. RAJKOT, RAJKOT 3. RAMNAGAR JUTH SEVA SAHKARI MANDAL LTD. RAMNAGAR, Ta. RAJKOT, RAJKOT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 28 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 24/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. SARDHAR JUTH VIKAS SEVA SAHKARI MANDALI LTD. & ORS. SARDHAR, Ta. RAJKOT, RAJKOT AHMEDABAD-380008 2. MAVDI JUTH SEVA SAHKARI MANDALI LTD. MAVDI, Ta. RAJKOT, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 29 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 25/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. BHUPGADH JUTH SEVA SAHKARI MANDALI LTD. & ORS. BHUPGADH, Ta. RAJKOT, RAJKOT AHMEDABAD-380008 2. MOTA MAVA SEVA SAHKARI MANDALI LTD. MOTA MAVA, Ta. RAJKOT, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 30 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 26/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. KHERADI SEVA SAHKARI MANDALI LTD. & ORS. KHERADI, Ta. RAJKOT, RAJKOT 2. HADAMTIYA (GOLIDA) SEVA SAHKARI MANDALI LTD. HADAMTIYA (GOLIDA), Ta. RAJKOT, RAJKOT 3. PARDI SEVA SAHKARI MANDALI LTD. PARDI, Ta. RAJKOT, RAJKOT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 31 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 27/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. MAGARWADA JUTH SEVA SAHKARI MANDALI LTD. & ORS. MAGARWADA, Ta. RAJKOT, RAJKOT AHMEDABAD-380008 2. PADASAN JUTH SEVA SAHKARI MANDALI LTD. Mu. PADASAN, Ta. RAJKOT RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 32 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 28/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. KASTURBADHAM KISAN SEVA SAHKARIMANDALI LTD. & ORS. KASTURBADHAM, Ta. RAJKOT, RAJKOT AHMEDABAD-380008 2. VADALI SEVA SAHKARI MANDALI LTD. VADALI, Ta. RAJKOT, RAJKOT 3. FAADDANG SEVA SAHKARI MANDALI LTD. FAADDANG, Ta. RAJKOT, RAJKOT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 33 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 29/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. BEDI JUTH SEVA SAHKARI MANDALI LTD. & ORS. BEDI, Ta. RAJKOT, RAJKOT AHMEDABAD-380008 2. KHOKHDAD SEVA SAHKARI MANDALI LTD. KHOKHDAD, Ta. RAJKOT, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT 5. BEDLA JUTH SEVA SAHKARI MANDALI LTD. BEDLA, TA. DIST.RAJKOT,GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 34 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 30/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. UMRARI JUTH SEVA SAHKARI MANDALI LTD. & ORS UMRARI, TA. DISTRICT-RAJKOT AHMEDABAD-380008 2. RAFALA SEVA SAHKARI MANDALI LTD. RAFALA, TA. & DISTRICT-RAJKOT GUJARAT 3. RAJPARA JUTH SEVA SAHKARI MANDALI LTD. RAJPARA, TA. & DISTRICT-RAJKOT GUJARAT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR GUJARAT 5. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, DISTRICT-RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 35 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 31/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. GAVRIDAD SEVA SAHKARI MANDALI LTD. & ORS. GAVRIDAD, Ta. RAJKOT, RAJKOT AHMEDABAD-380008 2. SANOSARA SEVA SAHKARI MANDALI LTD. SANOSARA, Ta. RAJKOT, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 36 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 32/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. KHIJADIYA JUTH KHEDUT VIKAS SAHKARI MANDALI LTD. & ORS. KHIJADIYA, Ta. RAJKOT, RAJKOT AHMEDABAD-380008 2. JIYANA JUTH SEVA SAHKARI MANDALI LTD. JIYANA, Ta. RAJKOT, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 37 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 33/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. KHORANA SEVA SAHKARI MANDALI LTD. & ORS. KHORANA, Ta. RAJKOT, RAJKOT AHMEDABAD-380008 2. KOTHARIYA JUTH SEVA SAHKARI MANDALI LTD. KOTHARIYA, TA. RAJKOT, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 38 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 34/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. KUVADVA JUTH KHEDUT VIKAS SEVA SAHKARI MANDALI LTD. & ORS. KUVADVA, Ta. RAJKOT, RAJKOT AHMEDABAD-380008 2. JADIYA SEVA SAHKARI MANDALI LTD. JADIYA, Ta. RAJKOT, RAJKOT 3. KASTURBADHAM JUTH VIKAS SEVA SAHKARI MANDALI LTD. KASTURBADHAM, Ta. RAJKOT, RAJKOT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 39 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 35/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. TARGHADIYA SEVA SAHKARI MANDALI LTD. & ORS. TARGHADIYA, Ta. RAJKOT, RAJKOT AHMEDABAD-380008 2. HALENDA JUTH SEVA SAHKARI MANDALI LTD. HALENDA, Ta. RAJKOT, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 40 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 36/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. VEJALPUR JUTH SEVA SAHKARI MANDALI LTD. & ORS. VEJALPUR, Ta. MAADIYA, RAJKOT AHMEDABAD-380008 2. CHANCHAVADARDA SEVA SAHKARI MANDALI LTD. CHANCHAVADARDA, Ta. MAADIYA, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 41 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 37/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. KUNTASI JUTH SEVA SAHKARI MANDALI LTD. & ORS. KUNTASI, Ta. MAADIYA, RAJKOT AHMEDABAD-380008 2. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 3. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 42 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 38/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. DERALA SEVA SAHKARI MANDALI LTD. & ORS. DERALA, Ta. MAADIYA, RAJKOT AHMEDABAD-380008 2. KHIRAI SEVA SAHKARI MANDALI LTD. KHIRAI, Ta. MAADIYA, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 43 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 39/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. BHAVPUR SEVA SAHKARI MANDALI LTD. & ORS. BHAVPUR, Ta. MAADIYA, RAJKOT AHMEDABAD-380008 2. MOTI BARAR JUTH SEVA SAHKARI MANDALI LTD. MOTI BARAR, Ta. MAADIYA, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 44 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 40/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. NAVAGAM SEVA SAHKARI MANDALI LTD. & ORS. NAVAGAM, Ta. MAADIYA, RAJKOT AHMEDABAD-380008 2. KHIRAI SEVA SAHKARI MANDALI LTD. KHIRAI, Ta. MAADIYA, RAJKOT 3. MOTI BARAR JUTH SEVA SAHKARI MANDALI LTD. MOTI BARAR, Ta. MAADIYA, RAJKOT 4. JUNA GHANTILA JUTH SEVA SAHKARI MANDALI LTD. JUNA GHANTILA, Ta. MAADIYA, RAJKOT 5. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 6. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 45 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 41/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. VEJALPAR SEVA SAHKARI MANDALI LTD. & ORS. VEJALPAR, Ta. MAADIYA, RAJKOT AHMEDABAD-380008 2. KHAKHRECHI JUTH SEVA SAHKARI MANDALI LTD. KHAKHRECHI, Ta. MAADIYA, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 46 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 42/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. JUNA GHANTILA SEVA SAHKARI MANDALI LTD. & ORS. JUNA GHANTILA, Ta. MAADIYA, RAJKOT AHMEDABAD-380008 2. BHAVPAR SEVA SAHKARI MANDALI LTD. BHAVPAR, Ta. MAADIYA, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 47 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 43/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. KHIRAI SEVA SAHKARI MANDALI LTD. & ORS. KHIRAI, Ta. MAADIYA, RAJKOT AHMEDABAD-380008 2. NAVAGAAM SEVA SAHAKRI MANDALI LTD. NAVAGAAM, Ta. MAADIYA, RAJKOT 3. MOTI BARAR JUTH SEVA SAHKARI MANDALI LTD. MOTI BARAR, Ta. MAADIYA, RAJKOT 4. MOTA DAHISARA JUTH SEVA SAHKARI MANDALI LTD. MOTA DAHISARA, Ta. MAADIYA, RAJKOT 5. KUNTASI JUTH SEVA SAHAKRI MANDALI LTD. KUNTASI, Ta. MAADIYA, RAJKOT 6. LAXMIVAAS SEVA SAHKARI MANDALI LTD. LAXMIVAAS, Ta. MAADIYA, RAJKOT 7. BAGSARA (VAVANIYA) JUTH SEVA SAHKARI MANDALI LTD. BAGSARA (VAVANIYA), Ta. MAADIYA, RAJKOT 8. KHIRSARA JUTH SEVA SAHAKARI MANDALI LTD. KHIRSARA, Ta. MAADIYA, RAJKOT 9. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 10. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 48 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 44/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. MOTA BHELA SAHKRI MANDALI LTD. & ORS. MOTA BHELA, Ta. MAADIYA, RAJKOT AHMEDABAD-380008 2. BHAVPAR SEVA SAHKARI MANDALI LTD. BHAVPAR, Ta. MAADIYA, RAJKOT 3. SARVAD SEVA SAHKARI MANDALI LTD. SARVAD, Ta. MAADIYA, RAJKOT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT 6. CHANCHAVADARDA SEVA SAHKARI MANDALI LTD. CHANCHAVADARDA, TA.MAADIYA, DIST. RAJKOT,GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 49 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 45/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. DERADA SEVA SAHKARI MANDALI LTD. & ORS. DERADA, TA. MAADIYA, DISTRICT-RAJKOT AHMEDABAD-380008 2. TARGHARI SEVA SAHKARI MANDALI LTD. TARGHARI, TA. MAADIYA, DISTRICT-RAJKOT GUJARAT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA DISTRICT-GANDHINAGAR GUJARAT 4. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, DISTRICT-RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 50 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 46/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. VEJALPAR JUTH SEVA SAHKARI MANDALI LTD. & ORS. VEJALPAR, Ta. MAADIYA, RAJKOT AHMEDABAD-380008 2. KHAKHRECHI JUTH SEVA SAHKARI MANDALI LTD. KHAKHRECHI, Ta. MAADIYA, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT ...........Respondent(s) APPEAL EXECUTION NO. 51 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 47/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMANGAR CROSS ROAD, AHMEDABAD-380052 ...........Appellant(s) Versus 1. JUNA GHNATILA JUTH SEVA SAHKARI MANDALI LTD. & ORS. JUNA GHANTILA, TA. MAADIYA, DIST. RAJKOT AHMEDABAD-380008 2. GUNA GHANTILA SEVA SAHKARI MANDALI LTD. UNA GHANTILA TA. MAADIYA,DIST.RAJKOT 3. SECRETARY FARMER & CO.OPERATION DEPARTMENT,SACHIVALAYA,GANDHINAGAR 4. THE RAJKOT DISTRICT CO-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 52 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 48/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. VANKADA SEVA SAHKARI MANDALI LTD. & ORS. VANKADA, Ta. MORBI, RAJKOT AHMEDABAD-380008 2. AANDARNA SEVA SAHKARI MANDALI LTD. AANDARNA, Ta. MORBI, RAJKOT 3. JETPUR JUTH SEVA SAHKARI MANDALI LTD. JETPUR, Ta. MORBI, RAJKOT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 53 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 49/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. BELA SEVA SAHKARI MANDALI LTD. & ORS. BELA, Ta. MORBI, RAJKOT AHMEDABAD-380008 2. GADA KALYAN SEVA SAHKARI MANDALI LTD. GADA KALYAN, Ta. MORBI, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 54 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 50/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. THORALA SEVA SAHKARI MANDALI LTD. & ORS. THORADA, Ta. MORBI, RAJKOT AHMEDABAD-380008 2. NARANKA JUTH SEVA SAHKARI MANDALI LTD. NARANKA, Ta. MAADIYA, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT ...........Respondent(s) APPEAL EXECUTION NO. 55 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 51/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. GHUTU SEVA SAHKARI MANDALI LTD. & ORS. GHUTU, TA. MORBI, DITT. RAJKOT, AHMEDABAD-380008 2. HARI PAR JUTH SEVA SAHKARI MANDALI LTD., HARIPAR, TA. MORBI, DISTT. RAJKOT 3. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT ...........Respondent(s) APPEAL EXECUTION NO. 56 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 52/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. HADALA SEVA SAHKARI MANDALI LTD. & ORS. HALDALA, TA. TANKARA, DISTT, RAJKOT, AHMEDABAD-380008 2. DHRUVNAGAR (RAJAVAD) SEVA SAHKARI MANDALI LTD., DHRUVNAGAR, TA. TANKARA, DISTT. RAJKOT 3. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 57 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 53/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. KHODAPIPAR JUTH SEVA SAHKARI MANDALI LTD. & ORS. KHOODAPIPAR, TA. TANKARA, DISTT. RAJKOT AHMEDABAD-380008 2. THORIYADI JUTH SEVA SAHKARI MANDALI LTD., THORIYADI, TA. TANKARA, DISTT. RAJKOT 3. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT ...........Respondent(s) APPEAL EXECUTION NO. 58 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 54/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. AMRAPAR SEVA SAHKARI MANDALI LTD. & ORS. AMRAPAR, Ta. TANKARA, RAJKOT AHMEDABAD-380008 2. VIRPAR (MACCHU), SEVA SAHKARI MANDALI LTD. VIRPAR (MACCHU), Ta. TANKARA, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 59 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 55/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. KOTHARIYA SEVA SAHKARI MANDALI LTD. & ORS. KOTHARIYA, Ta. TANKARA, RAJKOT AHMEDABAD-380008 2. BANGAVDI SEVA SEHKARI MANDALI LTD. BANGAVDI, Tu. TANKARA, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 60 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 56/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. NESDA (KH.) SEVA SAHKARI MANDALI LTD. & ORS. NESDA, TA TANKARA, DISTT. RAJKOT, AHMEDABAD-380008 2. NANA RAMPAR SEVA SAHKARI MANDAL LTD., NANA RAMPAR, TA. TANKARA, DISTT. RAJKOT 3. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 61 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 57/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. SHIVRAJGADH JUTH SEVA SAHKARI MANDALI LTD. & ORS. SHIVRAJGADH, TA. GONDAL, DISTRICT-RAJKOT GUJARAT 2. GONDAL JUTH SEVA SAHKARI MANDALI LTD. MU TA. GONDAL DISTRICT-RAJKOT GUJARAT 3. KOLITHAD JUTH SEVA SAHKARI MANDALI LTD. KOLITHAD, TA. GONDAL, DISTRICT-RAJKOT GUJARAT 4. GHOGHAVADAR SEVA SAHKARI MANDALI LTD. GHOGHAVADAR, TA. GONDAL, DISTRICT-RAJKOT GUJARAT 5. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA DISTRICT-RAJKOT GUJARAT 6. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 62 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 58/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. ANIDA JUTH SEVA SAHKARI MANDALI LTD. & ORS. ANIDA, TA. GONDAL DISTRICT-RAJKOT AHMEDABAD-380008 2. GOMTA JUTH SEVA SAHKARI MANDALI LTD. GOMTA,TA. GONDAL DISTRICT-RAJKOT GUJARAT 3. SANDHVAYA JUTH SEVA SAHKARI MANDALI LTD. SANDHVAYA, TA. GONDAL DISTRICT-RAJKOT GUJARAT 4. PRAGATISHIL SEVA SAHKARI MANDALI LTD. PRAGATISHIL, TA. GONDAL DISTRICT-RAJKOT GUJARAT 5. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, DISTRICT-GANDHINAGAR GUJARAT 6. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, DISTRICT-RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 63 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 59/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. KANTOLIYA JUTH SEVA SAHKARI MANDALI LTD. & ORS. KANTOLIYA, Ta. GONDAL, RAJKOT AHMEDABAD-380008 2. BHUMANDAL SEVA SAHKARI MANDALI LTD. BHUMANDAL, Ta. GONDAL, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 64 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 60/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, ...........Appellant(s) Versus 1. CHARAKHADI JUTH SEVA SAHKARI MANDALI LTD. & ORS. CHARAKHADI, Ta. GONDAL, RAJKOT AHMEDABAD-380008 2. SULTANPUR JUTH SEVA SAHKARI MANDALI LTD. Mu. SULTANPUR, Ta. GONDAL, RAJKOT 3. KHAREDA JUTH SEVA SAHKARI MANDALI LTD. KHAREDA, Ta. GONDAL, RAJKOT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 65 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 61/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. PATIDAD JUTH SEVA SAHKARI MANDALI LTD. & ORS. PATIDAD, Ta. GONDAL, RAJKOT AHMEDABAD-380008 2. MOTI KHILORI JUTH SEVA SAHKARI MANDALI LTD. Mu. MOTI KHILORI, Ta. GONDAL, RAJKOT 3. SAHYOG SEVA SAHKARI MANDALI LTD. MOVIYA, Ta. GONDAL, RAJKOT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 66 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 62/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 GUJRAT ...........Appellant(s) Versus 1. DERDI (KUM.) JUTH SEVA SAHKARI MANDALI LTD. & ORS. DERDI, Ta. GONDAL, RAJKOT AHMEDABAD-380008 2. GUNDASARA SEVA SAHKARI MANDALI LTD. GUNDASARA, Ta. GONDAL, RAJKOT GUJRAT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR GUJRAT 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 67 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 63/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. TARKUDA SEVA SAHKARI MANDALI LTD. & ORS. TARKUDA, Ta. GONDAL, RAJKOT AHMEDABAD-380008 2. RAANSIKI SEVA SAHKARI MANDALI LTD. Mu. RAANSIKI, Ta. GONDAL, RAJKOT GUJRAT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR GUJRAT 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 68 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 64/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. SHRINATHGADH JUTH SEVA SAHKARI MANDALI LTD. & ORS. SHRINATHGADH, TA. GONDAL, DISTRICT-RAJKOT AHMEDABAD-380008 2. SARDAR PATEL SEVA SAHKARI MANDALI LTD. MU. MOTA DADVA, TA. GONDAL, DISTRICT-RAJKOT GUJARAT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA GANDHINAGAR GUJARAT 4. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, DISTRICT-RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 69 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 65/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. VALADHARI JUTH SEVA SAHKARI MANDALI LTD. & ORS. VALADHARI, Ta. GONDAL, RAJKOT AHMEDABAD-380008 2. VASAVAD SEVA SEHKARI MANDALI LTD. Mu. VASAVAD, Ta. GONDAL, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 70 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 66/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. BILIYALA JUTH SEVA SAHKARI MANDALI LTD. & ORS. BILIYALA, Ta. GONDAL, RAJKOT AHMEDABAD-380008 2. MAANDAL SEVA SEHKARI MANDALI LTD. Mu. MAANDAL KUNDLA, Ta. GONDAL, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 71 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 67/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. KHANDADHAR JUTH SEVA SAHKARI MANDALI LTD. & ORS. KHANDADHAR, Ta. GONDAL, RAJKOT AHMEDABAD-380008 2. MUNGAVAVADI SEVA SEHKARI MANDLI LTD. Mu. MUNGAVAVADI, Ta. GONDAL, RAJKOT 3. DAIYA SEVA SEHKARI MANDALI LTD. Mu. DAIYA, Ta. GONDAL, RAJKOT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 72 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 68/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. UMRALI JUTH SEVA SAHKARI MANDALI LTD. & ORS. UMRALI, Ta. JETPUR, RAJKOT AHMEDABAD-380008 2. RESHAMDI SEVA SAHKARI MANDALI LTD. Mu. RESHAMDI GALOL, Ta. JETPUR, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 73 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 69/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. JETPUR KHETI VIKAS SEVA SAHKARI MANDALI LTD. & ORS. Ta. JETPUR, RAJKOT AHMEDABAD-380008 2. BED PIPALIYA SEVA SAHKARI MANDALI LTD., Mu. RESHAMDI GALOL, Ta. JETPUR, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 74 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 70/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. MEVASA JUTH SEVA SAHKARI MANDALI LTD. & ORS. MEVASA, Ta. JETPUR, RAJKOT AHMEDABAD-380008 2. AARBTIBADI SARVODAYA SEVA SAHKARI MANDALI LTD. Mu. AARBTIBADI, Ta. JETPUR, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 75 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 71/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. THANAGALOL SARVODAY SEVA SAHKARI MANDALI LTD. & ORS. THANAGALOL TA. JETPUR, DISTRICT-RAJKOT AHMEDABAD-380008 2. JETALSAR SEVA SAHKARI MANDALI LTD. MU. JETALSAR, TA. JETPUR, DISTRICT-RAJKOT GUJARAT 3. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR GUJARAT 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD., SAHYOG, DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 76 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 72/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 GUJRAT ...........Appellant(s) Versus 1. DEVKIGALOL SEVA SAHKARI MANDALI LTD. & ORS. DEVKIGALOI, Ta. JETPUR, RAJKOT AHMEDABAD-380008 2. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR GUJRAT 3. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT 4. VADASADA SEVA SAHKARI MANDALI LTD. MU.VADASDA, TA. JETPUR, DIST.RAJKOT ...........Respondent(s) APPEAL EXECUTION NO. 77 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 73/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. KHIRASARA (K) JUTH SEVA SAHKARI MANDALI LTD. & ORS. KHIRSARA, TA. JETPUR, DISTRICT-RAJKOT AHMEDABAD-380008 2. MOTA GUNDALA SEVA SAHKARI MANDALI LTD. MU. MOTA, GUNDALA TA. JETPUR DISTRICT-RAJKOT GUJARAT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, DISTRICT-GANDHINAGAR GUJARAT 4. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 78 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 74/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. KERALI JUTH SEVA SAHKARI MANDALI LTD. & ORS. KERALI, Ta. JETPUR, RAJKOT AHMEDABAD-380008 2. DEDARVA SEVA SAHKARI MANDALI LTD. Mu. DEDARVA, Ta. JETPUR, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. 9 . SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 10 . THE RAJKOT DISTRICT CO.-OP. BANK LTD.

"SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT 5. VIRPUR JUTH SEVA SAHKARI MANDALI LTD. VIRPUR, Ta. JETPUR, RAJKOT ...........Respondent(s) APPEAL EXECUTION NO. 79 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 75/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. PITHADIYA SEVA SAHKARI MANDALI LTD. & ORS. PITHADIYA, Ta. JETPUR, RAJKOT AHMEDABAD-380008 2. CHARNIYA SEVA SAHKARI MANDLI LTD. Mu. CHARNIYA, Ta. JETPUR, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 80 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 76/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. KHIRSARA JUTH SEVA SAHKARI MANDALI LTD. KHIRSARA, TA. JETPUR, DIST. RAJKOT,GUJARAT AHMEDABAD-380008 2. MOTA GUNDALA SEVA SAHKARI MANGALI LTD. MU. MOTA GUNDALA, TA. JETPUR, DIST. RAJKOT, GUJARAT 3. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR,GUJARAT 4. THE RAJKOT DISTRICT CO-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT, GUJARAT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 81 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 77/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. PANCH PIPALA JUTH SEVA SAHKARI MANDALI LTD. & ORS. PANCHPIPALA, Ta. JETPUR, RAJKOT AHMEDABAD-380008 2. JANI NAVI SANKDI SEVA SEHKARI MANDALI LTD. Mu. JANI NAVI SANKDI, TA. JETPUR, RAJKOT 3. AMARNAGAR SEVA SEHKARI MANDLI LTD. Mu. AMARNAGAR, Ta. JETPUR, RAJKOT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 82 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 78/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. KHAJURI GUNDALA SEVA SAHKARI MANDALI LTD. & ORS. KHAJURI GUNDALA, Ta. JETPUR, RAJKOT AHMEDABAD-380008 2. RUPAVATI SEVADAYI SEVA SAHKARI MANDALI LTD. Mu. RUPAVATI, Ta. JETPUR RAJKOT 3. LUNAGRA SEVA SAHKARI MANDALI LTD. Mu. LUNAGRA, Ta. JETPUR RAJKOT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 83 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 79/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. STATION VAVADI SEVA SAHKARI MANDALI LTD. & ORS. STATIONVAVADI, Ta. JETPUR, RAJKOT AHMEDABAD-380008 2. PREMGADH SEVA SEHKARI MANDLI LTD. Mu. PREMGADH, Ta. JETPUR, RAJKOT RAJKOT 3. RESHAMDIGALOL SEVA SHKARI MANDALI LTD. Mu. RESHAMDIGALOL, Ta. JETPUR, RAJKOT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 84 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 80/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT DISTRICT-AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. CHARAN SAMADHIYALA SEVA SAHKARI MANDALI LTD. & ORS. CHARAN SAMDHIYALA TA. JETPUR, DISTRICT-RAJKOT AHMEDABAD-380008 2. PIPALVA JUTH SEVA DAYI SAHKARI MANDALI LTD. MU. PIPALVA, TA. JETPUR, DISTRICT-RAJKOT GUJARAT 3. PEDHLA SEVA DAYI SAHKARI MANDALI LTD. MU. PEDHLA, TA. JETPUR, DISTRICT-RAJKOT GUJARAT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR GUJARAT 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD., SAHYOG, DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 85 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 81/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. MAKHAVAD SEVA SAHKARI MANDALI LTD. & ORS. MAKHAVAD, Ta. LODHIKA, RAJKOT AHMEDABAD-380008 2. NAGARPIPALIYA JUTH SEVA SAHKARI MANDLI LTD. NAGARPIPALIYA, Ta. LODHIKA, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 86 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 82/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. MOTAVADA SEVA SAHKARI MANDALI LTD. & ORS. MOTAVADA, Ta. LODHIKA, RAJKOT AHMEDABAD-380008 2. JETAKUBA JUTH SEVA SAHKARI MANDALI LTD. Mu. JETAKUBA, Ta. LODHIKA, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 87 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 83/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. TARAVADA SEVA SAHKARI MANDALI LTD. & ORS. TARAVADA, Ta. LODHIKA, RAJKOT AHMEDABAD-380008 2. PARDI SEVA SAHKARI MANDALI LTD. Mu. PARDI, Ta. LODHIKA, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 88 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 84/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 GUJRAT ...........Appellant(s) Versus 1. SANGANAVA SEVA SAHKARI MANDALI LTD. & ORS. SANGALAVA, Ta. LODHIKA, RAJKOT AHMEDABAD-380008 2. PAAD SEVA SAHKARI MANDALI LTD. Mu. PAAD, Ta. LODHIKA, RAJKOT GUJRAT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR GUJRAT 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 89 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 85/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. KISHAAN SEVA SAHKARI MANDALI LTD. & ORS. CHANDLI,TA. LODHIKA, DISTRICT-RAJKOT AHMEDABAD-380008 2. DEVDA SEVA SAHKARI MANDALI LTD. MU. DEVDA, TA. LODHIKA, DISTRICT-RAJKOT GUJARAT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, DISTRICT-RAJKOT GUJARAT 4. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, DISTRICT-RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 90 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 86/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. ARNI SEVA SAHKARI MANDALI LTD. & ORS. ARNI, Ta. UPLETA, RAJKOT AHMEDABAD-380008 2. TALGANA SEVA SAHKARI MANDALI LTD. Mu. TALGANA, Ta. UPLETA, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 91 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 87/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. JAMTIBADI SEVA SAHKARI MANDALI LTD. & ORS. JAMTIBADI, TA. UPLETA, DISTT. RAJKOT AHMEDABAD-380008 2. GONDAL SEVA SAHKARI MANDALI LTD., MU. PAAD, TA. UPLETA, DISTT. RAJKOT, 3. SAAJDIYADI SEVA SAHKARI MANDALI LTD., MU. SAAJDIYADI, TA. UPLETA, DISTT. RAJKOT 4. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 5. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 92 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 88/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHAJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD - 380052 ...........Appellant(s) Versus 1. TANASAVA JUTH VIKAS SEVA SAHKARI MANDALI LTD. & ORS. TANASAVA, Ta. UPLETA, RAJKOT AHMEDABAD-380008 2. MERVADAR SEVA SAHKARI MANDALI LTD. Mu. MERVADAR, Ta. UPLETA, RAJKOT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD. "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 93 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 89/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. MOTI PANELI JUTH VIKAS SEVA SAHKARI MANDALI LTD. & ORS. MOTI PANELI, TA. UPLETA DISTRICT-RAJKOT AHMEDABAD-380008 2. KHIRASARA SEVA SAHKARI MANDALI LTD. MU. KHIRSARA, TA. UPLETA, DISTRICT-RAJKOT GUJARAT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYAA GANDHINAGAR GUJARAT 4. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 94 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 90/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 AHMEDABAD-380052 ...........Appellant(s) Versus 1. SHAHID KHARACHIYA JUTH VIKAS SEVA SAHKARI MANDALI LTD. & ORS. SHAHID KHARCHIYA TA. UPLETA, DISTRICT-RAJKOT AHMEDABAD-380008 2. ISRA SEVA SAHKARI MANDALI LTD. MU. ISRA, TAH. UPLETA DISTRICT-RAJKOT GUJARAT 3. CHIKHLIYA SEVA SAHKARI MANDALI LTD. MU. CHIKHLIYA TA. UPLETA, DISTRICT-RAJKOT GUJARAT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYAA GANDHINAGAR GUJARAT 5. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 95 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 91/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. NAGVADAR JUTH VIKAS SEVA SAHKARI MANDALI LTD. & ORS. NAGVADAR TA. UPLETA, DISTRICT-RAJKOT AHMEDABAD-380008 2. UPLETA SEVA SAHKARI MANDALI LTD. MU. TA. UPLETA DISTRICT-RAJKOT GUJARAT 3. MAJETHI JUTH VIKAS SEVA SAHKARI MANDALI LTD. MU. MAJETHI TA. UPLETA DISTRICT-RAJKOT GUJARAT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYAA GANDHINAGAR GUJARAT 5. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 96 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 92/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. VADALI SEVA SAHKARI MANDALI LTD. & ORS. VADALI, TA. UPLETA, DISTRICT-RAJKOT AHMEDABAD-380008 2. BHANKH SEVA SAHKARI MANDALI LTD. MU. BHANKH, TA. UPLETA, DISTRICT-RAJKOT GUJARAT 3. BHIMORA SEVA SAHKARI MANDALI LTD. MU. BHIMORA, TA. UPLETA, DISTRICT-RAJKOT GUJARAT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA GANDHINAGAR GUJARAT 5. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 97 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 93/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052, GUJARAT ...........Appellant(s) Versus 1. KALARIYA SEVA SAHKARI MANDALI LTD. & ORS. MU. KALARIYA, TA. UPLETA, DISTT. RAJKOT, AHMEDABAD-380008 2. LAATH SEVA SAHKARI MANDALI LTD., MU LAATH, TA. UPLETA, DISTT. RAJKOT, 3. SECRETARY FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR, 4. THE RAJKOT DISTRICT CO.-OP. BANK LTD., "SAHYOG", DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 98 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 94/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. KISAN PADAVALA MAKHIYALA SEVA SAHKARI MANDALI LTD. & ORS. MAKHIYALA, TA. UPLETA, DISTRICT-RAJKOT AHMEDABAD-380008 2. SAMDHYALA SEVA SAHKARI MANDALI LTD. MU. SAMDHIYALA, TA. UPLETA, DISTRICT-RAJKOT GUJARAT 3. KATHROTA SEVA SAHKARI MANDALI LTD. MU. KATHROTA, TA. UPLETA, DISTRICT-RAJKOT GUJARAT 4. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYA, GANDHINAGAR GUJARAT 5. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, DISTRICT-RAJKOT GUJARAT ...........Respondent(s) APPEAL EXECUTION NO. 99 OF 2023 (Against the Order dated 30/08/2022 in Complaint No. 95/2018 of the State Commission Gujarat) 1. AGRICULTURE INSURANCE COMPANY OF INDIA LTD. THROUGH REGIONAL OFFICER, SAHJANAND ARCADE, 132, FT. RING ROAD, MEMNAGAR CROSS ROAD, AHMEDABAD-380052 GUJARAT ...........Appellant(s) Versus 1. RAYDI JUTH KHEDUT VIKAS SEVA SAHKARI MANDALI LTD. & ORS. RAYDI, TA. UPLETA, DISTRICT-RAJKOT AHMEDABAD-380008 2. SAJDIYADI SARDAR PATEL JUTH SEVA SAHKARI MANDALI LTD. MU. SAJDIYADI, TA. UPLETA, DISTRICT-RAJKOT GUJARAT 3. SECRETARY, FARMER & CO-OPERATION DEPARTMENT, SACHIVALAYAA GANDHINAGAR GUJARAT 4. THE RAJKOT DISTICT CO-OP. BANK LTD. SAHYOG, DHEBARBAI ROAD, RAJKOT GUJARAT ...........Respondent(s) BEFORE: HON'BLE MR. JUSTICE RAM SURAT RAM MAURYA,PRESIDING MEMBER FOR THE APPELLANT : MR. TUHIN, ADVOCATE MS. NIYATI PATHAK, ADVOCATE FOR THE RESPONDENT : MR. DIPAN A. DESAI, ADVOCATE FOR R-1 & R-2 DR. VENUGOPAL H. PATEL, ADV. FOR RESP. (BANK) Dated : 12 April 2024 ORDER

1. Heard Mr. Tuhin, Advocate for the appellant, Mr. Dipan A. Desai, Advocate, for the decree holder-respondents and Dr. Venugopal H. Patel, Advocate, for the respondent Bank.

2. Above appeals execution have been filed against the orders of the State Consumer Disputes Redressal Commission, Gujarat, Ahmedabad, dated 30.08.2022 passed in EA/7/2018 to EA/120/2018, allowing the execution applications and directing the appellant to pay the balance amount of crop insurance to the decree holder-respondents.

3. Government of India introduced a "Comprenhensive Crop Insurance Scheme" vide notification dated 03.05.1985, for providing financial support to the farmers in the event of crop failure due to natural calamities. It was renamed as National Agricultural Insurance Scheme, in the year 2000-2001. State Governments were operating pilots of "Comprenhensive Crop Insurance Scheme", under which the premium and loss are shared by the General Insurance Corporation of India (now Agricultaure Insurance Company of India Ltd.) and State Government in the ratio of 2:1. As per the scheme, crop insurance has to be taken by the farmers availing of crop loans from Co-operative Credit Insitutions, Commercial Banks and Regional Rural Banks for raising crops. The sum insured for the insured farmer has to be 150% of the loan sanctioned (including the premium amount) to the farmer for growing crop in 'defined area'. The bank, who grants the loan is Nodal Agency and has to deposit the insurance premium, while granting crop loan and in case of crop loss due to calamities, it has to forward the insurance claim of the farmers to Agricultaure Insurance Company of India Ltd. On which, a committee of the representatives of Central Government and State Government has to be formed to assess the loss, which has to be paid by the appellant and State Government in the ratio of 2:1.

4. State of Gujarat, vide notification dated 31.03.1999, decided to continue the crop insurance scheme for the Kharif season of 1999. The present disputes relate to Kharif crops of 1999, in respect of 13 'definded area' of district Rajkot. Total 269 consumer complaints were filed before State Consumer Disputes Redressal Commission, Gujarat, Ahmedabad, claiming the insurance claim for partial crop failure of the groundnut and mellets of the year 1999. State Commission consolidated 228 complaints and partly allowed by a common order dated 28.02.2014. In all these complaints, complainant-1 was the farmer's co-operative society and other complainants were its members/farmers. The appellant, State Government and Rajkot District Co-operative Bank were opposite parties-1, 2 and 3, respectively. The complainants stated that complainant-2 and other members of complainant-1 took crop loan for growing the crops of the groundnut and mellets in the year 1999 in 'defined area', but due to draught the crops were partially failed. A committee of the representatives of Central Government and the State Government was formed to assess the loss, who had submitted its report. The said report was forwarded to opposite party-1 for the purpose of making the payment of the claims of the insured farmers. Opposite party-1 considered the difference between the threshold yield and actual yield for determining the claim but further reduced the claim on various grounds i.e. non-sowing groundnut crop by some farmers, deduction of share capital, premium and outstanding loan of previous year. Opposite party-1 paid the amount less than the claimed amount. Therefore, the complaints were filed for paying (i) balance amount of insurance claim with interest @18% per annum from December, 1999 till the date of payment; (ii) compensation for deficiency in service; (iii) litigation costs; and (iv) any other relief, deemed fit.

5. On contest, the State Commission partly allowed the complaints, vide order dated 28.02.2014 with the observation that the members of the cooperative societies were entitled to get crop insurance claim as per shortfall in their crops of groundnut and mellets. As level of indemnity is 60% with limitation of Rs.10000/-. Other deductions by opposite parties-1 and 2, in sum assured are not permissible as per scheme. The co-operative societies in each complaint (complainant-1) has been directed to furnish details regarding the names of the insured farmers and sum insured to Nodal Agency, who was required to verify and forward to the appellant and the appellant and state government were directed to calculate the insurance claim and pay it.

6. After the order dated 28.02.2014, Nodal Agency submitted society-wise details of the insurance claim. The appellant, vide letter dated 11.06.2015, called for farmer-wise details, which was provided through letter dated 16.07.2015, then the appellant transferred an amount of Rs.238718055.16 to the Nodal Agency, which was total amount payable to the farmers in all the 228 complaints, in the above judgment.

7. Some new farmers cooperative societies filed 114 execution applications (registered as EA/7/2018 to EA/120/2018) for executing the decree dated 28.02.2014. In these execution applications, one or more new cooperative societies were arrayed as the decree holder, along with the original society, who had filed the complaint. The appellant filed objections/affidavits in these execution applications and stated that on receiving society-wise and farmer-wise details on 16.07.2015 from the Nodal Agency, the appellant segregated it. Taluka-wise and 'defined area'. After segregation, it was noticed that six duplicate complaints were filed, in respect of same farmer, same 'defined area' of the Taluka. As such total 330 insured farmers were identified, who were either themeself or their society were complainants and an amount of Rs.238718055.16 was transferred to the Nodal Agency on 28.02.2017. Now these execution applications are filed by new societies, who were not complainant as such the execution are not maintainable. Nodal Agency in its written submissions also admitted that the bank had also received information/claim of other cooperatiove societies, whose names are not mentioned in any complaint but being the Nodal Agency, it had forwarded their claim for consideration for the Insurer.

8. Executing Court, vide common order dated 30.08.2022, ignored the objections of the appellant without recording any findings on the it, on the pretext that an executing court cannot go behind the decree and allowed the execution applications. Aggrieved by the orders the insurance company has filed above appeals execution.

9. The counsel for the appellant submitted that the consumer complaints were not filed in the representative capacity. 114 execution applications have been filed by the stranger cooperative societies, who were not the complainants and their execution applications were not maintainable. A person, who was not a complaint, has no right to file execution application. The appellant has raised this specific objection, which was admitted by the Nodal Agency in its written submission but the executing court has ignored this objection and directed to make payment although execution applications are not mainatinable.

The counsel for the respondents submitted that the object of the National Agricultural Insurance Scheme was to protect the insured farmers, in the event of crop failure due to natural calamities. All the applicants in 114 executions are the societies of the farmers, who were insured for Kharif crop 1999 and falling in the 'defined area' of 13 Taluka of district Rajkot. Nodal Agency found that the farmers were falling in 'defined area' and insured, therefore forwarded their claim. State Commission, in its judgment dated 28.02.2014, extended its benefit to all the insured farmers, who had sufferred loss due to natural calamities. Therefore, it has been rightly held that an executing court that it cannot go behind the decree and the execution applications were maintainable. Admittedly no payment was made to the applicants in the execution applications in compliance of the order dated 28.02.2014, as such, the appellant was directed to make payment. The respondents being the insured farmers are also entitled for the benefit under the decree dated 28.02.2014. Para-12 (xii) of the scheme states that if there is a shortfall in the average yield per hectare of the insurance crop, each of the insured farmers growing that crop in the 'defined area' will be eligible for indemnity. The impugned order dated 30.08.2022 does not suffer from any illegality and the appeals execution deserve to be dismissed. He relied on the judgments of Supreme Court in Meenakshi Saxena vs. Ecgc Ltd. (Formerly known as Export Credit Guarantee Corporation of India Ltd.) AIR 2018 SC 2831 and Jini Dhanrajgir & Anr. vs. Shibu Mathew & Anr. AIR 2023 SC 2567, holding that if there is ambiguity in the decree, the executing court is empowered to interpret the decree in the process of giving a true effect of it under Section 47 of CPC.

10. I have considered the arguments of the counsel for the parties and examined the record. Admittedly 114 execution applications have been filed by the stranger cooperative societies, who were not the complainants in 228 complaints decided by the common order dated 28.02.2014. It is also admitted to the respondents that the consumer complaints were not filed in the representative capacity. In paragraph-40 of the judgment, the State Commission has noticed that the permission to file the complaint in representative capacity was not obtained. The counsel for the contesting respondents, however, submitted that this question was raised before State Commission but State Commission, in its judgment dated 28.02.2014 held that as the farmers were insured, they were entitled to the benefit under National Agricultural Insurance Scheme. But paragraph-36 which is relevant, reads as follows: -

"Therefore, the opponents nos.1 and 2 are jointly and severally liable to pay the amount to assured farmers of the Rajkot District but they have filed present complaint."

It is abundantly clear that the benefit of the decree was given to the insured farmers of the Rajkot district, who had filed the consumer complaints. No permission under Section 12(1)(c) of the Consumer Protection Act, 1986 was granted to institute the complaints by way of class action complaint in representative capacity as such benefit of the judgment/decree cannot be extended to the strangers. Section 47 of CPC empowers the executing court to decide the objection raised by the appellant that the execution applications filed by the stranger societies are not maintinavle but State Commission avoided to decide the objection on wrong premises that it cannot go behind the decree. The executing court has wrongly executed the decree in favour of the societies or its members, who were strangers to the original proceeding and the impugned order dated 30.08.2022 is liable to be set aside.

O R D E R In view of the aforesaid discussion, the appeals execution are allowed and the impugned order dated 30.08.2022 passed by the State Commission in EA/7/2018 to EA/120/2018 is set aside. EA/7/2018 to EA/120/2018 are dismissed as not maintainable. At this stage, counsel for the respondents submitted that the appellant has not paid to and fro expenses to the respondents as directed by this Commission vide order dated 16.06.2023. As the appeals are been allowed and the appellant is entitled for costs, I waive payment as directed to be made to the respondents by interim order dated 16.06.2023.

..................................................J RAM SURAT RAM MAURYA PRESIDING MEMBER

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Agriculture Insurance Company Of India ... vs Kanavadala Seva Sahkari Mandali Ltd. & ... on 12 April, 2024