Supreme Court - Daily Orders
West Bengal Board Of Secondary ... vs Parayan Sarkar on 8 April, 2026
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.9 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12129/2026
[Arising out of impugned final judgment and order dated 06-02-2026
in MAT No. 653/2023 passed by the High Court at Calcutta]
WEST BENGAL BOARD OF SECONDARY EDUCATION Petitioner(s)
VERSUS
PARAYAN SARKAR & ORS. Respondent(s)
FOR ADMISSION
IA No. 99110/2026 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
Date : 08-04-2026 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Petitioner(s) :Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Sanjoy Ghose, Sr. Adv.
Ms. Hima Lawrence, AOR
Ms. Koyeli Bhattacharya, Adv.
Mr. Vikram Hegde, Adv.
Mr. Abhishek Wadiyar, Adv.
Mr. Varun Tyagi, Adv.
Mr. Rohan Mandal, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable within four weeks.
In the meantime, the effect and operation of the impugned order shall remain stayed.
Signature Not Verified(SHIPRA NARANG) Digitally signed by SHIPRA NARANG Date: 2026.04.08 (RANJANA SHAILEY) SENIOR PERSONAL ASSISTANT 17:54:56 IST Reason: ASSISTANT REGISTRAR