Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 30] [Entire Act] NCT Delhi - Subsection Section 30(c) in The Delhi Technological University Act, 2009 (c)terms and conditions for continuation of the teachers and other employees, in the employment of the erstwhile Delhi College of Engineering;
