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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Goa - Subsection

Section 147(d) in The Goa Panchayat Raj Act, 1994

(d)exercise overall supervision over the financial and executive administration of the Zilla Panchayat and place before the Zilla Panchayat all the questions connected therewith which shall appear to him to require its order and for this purpose may call for records of the Zilla Panchayat; and