Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 120] [Entire Act] State of Kerala - Subsection Section 120(j) in Kerala Police Act, 2011 (j)causes any injury or damage by any negligence or ill-usage in driving, management or care of any animal or vehicle;
