Allahabad High Court
C/M Madarsa Arbia Darool Kuran And ... vs State Of U.P. & Others on 21 October, 2013
Author: Dilip Gupta
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 53629 of 2012 Petitioner :- C/M Madarsa Arbia Darool Kuran And Another Respondent :- State Of U.P. & Others Counsel for Petitioner :- G.K. Singh,Anshu Chaudhary Counsel for Respondent :- C. S. C.,Gautam Baghel,R.K. Ojha Hon'ble Dilip Gupta,J.
List has been revised. Learned counsel for the respondents have not appeared.
List this petition in the next cause list.
Order Date :- 21.10.2013 SK