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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(p) in The West Bengal Factories (Welfare Officers) Rules, 1971

(p)to advise the management to display the provisions of the Code of Discipline, Code of Conduct, Grievance Procedure, and other decisions of the Indian Labour Conference or Standing Labour Committee as are available or may be available subsequently;