Chattisgarh High Court
Raj Bahadur Singh vs State And Ors. 19 Mcrc/5686/2017 D. V. ... on 18 January, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
Writ Petition (S) No.1566 of 2005
Raj Bahadur Singh, S/o Shri Akshayawar Singh, aged about 58 years,
Retired Government Servant, R/o C/o Bastar Mill Store, Jagdalpur,
Pin-494 001.
---- Petitioner
Versus
1. State of Madhya Pradesh, Through Secretary, Deptt. of Agriculture,
Vallabh Bhavan, Bhopal.
2. Director of Agriculture, Krishi Bhavan, Bhopal.
---- Respondents
-----------------------------------------------------------------------------------------------------
For Petitioner: None present. For Respondents/State: Mr. Dilman Rati Minj, Deputy Govt. Advocate.
-----------------------------------------------------------------------------------------------------
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 18/01/2018
1. None present for the petitioner on two rounds. No representation is made.
2. The petition is dismissed for want of prosecution.
Sd/-
(Sanjay K. Agrawal) Judge Soma