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State of Gujarat - Section

Section 77 in The Gujarat Value Added Tax Act, 2003

77. Application of section 4 and 12 of Limitation Act, 1963.

- In computing the period laid down under sections 73, 75, and 78, the provisions of sections 4 and 12 of Limitation Act, 1963, (63 of 1963) shall, so far as may be apply.