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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2) in Madhya Pradesh Private Security Agencies Rules, 2012

(2)The person desirous of getting employed or engaged as security guard or supervisor shall submit information in Form II to the Private Security Agency. if the person has stayed in more than one district during the last five years, one copy per district shall be submitted.