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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(3) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(3)Original documents shall be returned to the candidates only on completion of their tenure or their resignation or leaving the seat of the course and the college due to any reason.