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[Cites 0, Cited by 0] [Section 547(2)] [Section 547] [Entire Act]

State of Odisha - Subsection

Section 547(2)(g) in Orissa Municipal Rules, 1953

(g)be smoothly plastered with cement mortar so far as the floor of the latrine including drain foot-rest, inside walls up to a height of 3 feet and the inside of the service chamber and the back of the latrine are concerned;