Andhra Pradesh High Court - Amravati
M/S Shriram General Insurance Co Ltd., vs Papaganti Anusha on 31 August, 2021
1
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: M.A.C.M.A.No.445 of 2021
PROCEEDING SHEET
Sl.
ORDER
No DATE
1. 31.08.2021 DEV, J I.A.No.1 of 2021 This application is dismissed.
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