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Custom, Excise & Service Tax Tribunal

Idar Taluka Sahakari Kharid Vechan ... vs Surat-I on 17 November, 2022

     CUSTOMS,EXCISE & SERVICE TAX APPELLATE TRIBUNAL,
                      WEST ZONAL BENCH : AHMEDABAD

                         REGIONAL BENCH : COURT NO. 3

                    EXCISE Appeal No. 11456 of 2019-DB

[Arising out of Order-in-Original/Appeal No SUR-EXCUS-COM-04-18-19 dated 26.03.2019
passed by Commissioner of Central Excise, Customs and Service Tax-SURAT-I]

Idar Taluka Sahakari Kharid Vechan Sangh Limited                    ...Appellant
Opp. Vijay Market, Tower Road, Tal - Idar
SABARKANTHA, GUJARAT-383430

                                VERSUS


C.C.E. & S.T.-Surat-i                                               ...Respondent
New Building...Opp. Gandhi Baug,
Chowk Bazar, Surat, Gujarat-395001


APPEARANCE:
Present For the Appellant     : Ms. Ruhi Jhota, Advocate
Present For the Respondent: Shri Dinesh M. Prithiani, Assistant Commissioner (AR)

CORAM:

HON'BLE MEMBER (JUDICIAL), RAMESH NAIR
HON'BLE MEMBER (TECHNICAL), RAJU

                                             DATE OF HEARING : 17/11/2022

                                        ORDER

Appeal disposed of. For order, see order of date in Excise Appeal No. 11114 of 2019.

(RAMESH NAIR) MEMBER (JUDICIAL) (RAJU) MEMBER (TECHNICAL) KL