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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967

(2)As soon as the Government sanction is conveyed for the disposal of any Nazul/Devsthan Building, the Committee shall appoint an officer of the Revenue Department, not below the rank of a Revenue Inspector, to conduct the sale thereof, by public auction.