Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in Census Rules, 1990 6. Census schedules and questionnaires. - The census schedules or questionnaires shall be notified by the [State] [Replaced the earlier 'State' by Notification 19.7.94.] Government through Official Gazette under sub-section (1) of section 8 of the Act.
