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[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

NCT Delhi - Subsection

Section 116(2)(e) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(e)the duties of Marketing Committees under sub-section (2) of Section 55 and the promotion of the grading and standardisation of such agricultural produce as may be specified in the rules under Clause (k) of that sub-section;