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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(b) in The Coastal Aquaculture Authority Act, 2005

(b)the salaries and allowances payable to, and the other terms and conditions of service of, the members under sub- section (5) of section 4;