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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(2) in Andhra Pradesh Municipalities (Pension-cum-Gratuity Fund) Rules, 1969

(2)When the Secretary, has issued a new pension payment order in place of a lost one, he shall strictly observe instruction 20 (2) and see that no payment is made on the pension payment order alleged to have been lost.