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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(ii) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(ii)[ The posts in the Corporation shall be classified as follows:- [Substituted by Notification No. RSWC/HO/Adm./RSWC (Staff) Regulation 1974/45/(Part V)/90/4380, dated 26-3-1993, Published in Rajasthan Gazette, Extraordinary, Part 4(C)(i), dated 15-7-1993, page 76, w.e.f. 3-7-1990.]