Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Kerala - Subsection

Section 33(2)(iii) in The SreeNarayanaGuru Open University Act, 2021

(iii)The Secretary to Government in-charge of the Finance Department or an officer not below the rank of Joint Secretary to Government nominated by him;