Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Bihar - Subsection Section 59(7) in Bihar Inland Vessels Rules, 2013 (7)Initial GM must be least 0.15 meter.Chapter - 10.0 Anchors and cablesApplication- This part shall apply to all vessels.
