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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(5) in The United Provinces Cotton Ginning and Pressing Factories Act, 1949

(5)If default is made in submitting any return as required by sub-section (1) or sub-section (3) the owner of the factory shall be punishable with fine which may extend to fifty rupees.