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[Cites 0, Cited by 0] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(3) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(3)The appointment of the supporting staff other than the Secretary and Advisors shall be made by the Ombudsman as per the orders of the Commission given from time to time for filling up the vacancies.