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Union of India - Section

Section 7 in Board For Industrial And Financial Reconstruction Regulations, 1987

7. Filing of references, letters, etc .-All references, letters, replies rejoinders, documents or papers required to be filed before or submitted to the Board shall be written, or as the case may be, typewritten, cyclostyled or printed neatly, and legibly on one side of foolscap size paper, in double space, provided that true copies of documents prepared by any other mechanical or chemical process, including photocopying may be filed or submitted.