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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(vii) in The Rajasthan Agricultural Pests and Diseases Act, 1951

(vii)"Plant disease" means any fungoid, bacterial virus parastical or other disease declared to be a plant disease by notification under section 3; and