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Gauhati High Court

Tapan Sikdar vs The State Of Assam on 1 May, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                    Page No.# 1/1

GAHC010086972024




                           THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : AB/1120/2024

           TAPAN SIKDAR
           S/O PULIN SIKDAR,
           RESIDENT OF JARANGDISHA NO. 2, LUMDING, PO AND PS LUMDING,
           DIST HOJAI ASSAM

           VERSUS

           THE STATE OF ASSAM
           REPRESENTED BY PP ASSAM

Advocate for the Petitioner : MR. N HASAN
Advocate for the Respondent : PP, ASSAM

                                   BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                       ORDER

01.05.2024 Heard the learned counsel for both the parties. Call for the case diary in connection with Lumding PS Case No. 23/2024. List the matter after 2(two) weeks.

JUDGE Comparing Assistant