Gauhati High Court
Tapan Sikdar vs The State Of Assam on 1 May, 2024
Author: Malasri Nandi
Bench: Malasri Nandi
Page No.# 1/1
GAHC010086972024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : AB/1120/2024
TAPAN SIKDAR
S/O PULIN SIKDAR,
RESIDENT OF JARANGDISHA NO. 2, LUMDING, PO AND PS LUMDING,
DIST HOJAI ASSAM
VERSUS
THE STATE OF ASSAM
REPRESENTED BY PP ASSAM
Advocate for the Petitioner : MR. N HASAN
Advocate for the Respondent : PP, ASSAM
BEFORE
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
01.05.2024 Heard the learned counsel for both the parties. Call for the case diary in connection with Lumding PS Case No. 23/2024. List the matter after 2(two) weeks.
JUDGE Comparing Assistant