(4)No person shall, without being authorised by [Chief Administrator] [Substituted vide Orissa Gazette Extraordinary No. 1836 dated 27.12.2004 (O.A. 12 of 2004).] in that behalf, go near or interfere in any manner with any Hundi installed in the Temple:Provided that no such authorisation shall be required for going near any Hundi for the bona fide purpose of placing any offering therein.