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[Cites 0, Cited by 94] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Securities and Exchange Board of India Act, 1992

(2)The general superintendence, direction and management of the affairs of the Board shall vest in a Board of members, which may exercise all powers and do all acts and things which may be exercised or done by the Board.