Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 97] [Entire Act] State of Andhra Pradesh - Subsection Section 97(b) in The Andhra Pradesh Reorganisation Act, 2014 (b)for clause (1), the following clause shall be substituted, namely :-
