Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Bihar - Subsection Section 23(1) in Bihar Biological Diversity Rules, 2017 (1)The Board shall prepare its annual report for each financial year giving details of its activities and annual statement of accounts and submit the same to the State Government in Form-II.
