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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2)(xiv) in Punjab Detenus (Conditions of Detention) Order, 1974

(xiv)omits of refuses to help any officer of the Jail in the case on an attempted escape on the part of any of his fellow prisoners or of any attack upon such officer or upon any of his fellow prisoners;