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Union of India - Section

Section 2 in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

2. Aims and Objects.

- The bachelor of Sowa-Rigpa education shall aim at producing graduates, having profound knowledge of rGyud-b Zhi (Four Tantras) and other supplementary texts of Sowa-Rigpa who shall become responsible and qualified physicians and surgeons, thereby preserving and reviving this unique system of healing to provide health to everybody.