Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Chief Commissioner Of Income Tax vs Oxford Academy For Career Development ... on 3 July, 2018

      ITEM NO.66           REGISTRAR COURT. 2              SECTION III­A

                     S U P R E M E  C O U R T  O F  I N D I A
                             RECORD OF PROCEEDINGS


                           BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

      Civil Appeal  No(s).  1463/2010

      CHIEF COMMISSIONER OF INCOME TAX & ORS.            Appellant(s)

                                      VERSUS

      OXFORD ACADEMY FOR CAREER DEVELOPMENT THR ITS PRESIDENT  
                                                        Respondent(s)

(ONLY SLP (C) NO. 3605 OF 2017 TO BE LISTED BEFORE LD. REGISTRAR  COURT. )   WITH C.A. No. 3605/2017 (XIV)   Date : 03­07­2018 This appeal was called on for hearing today.

For Appellant(s)    Ms.Gurmeet Kaur Kwatra,Adv.                     Mrs. Anil Katiyar, AOR                     For Respondent(s)                     Ms. Amita Singh Kalkal, AOR                                UPON hearing the counsel the Court made the following                              O R D E R C.A. No. 3605/2017 Ld.counsel   for   the   parties   have   not   filed   the   statement   of case within the statutory period. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.

                                             RAJESH KUMAR GOEL Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.07.04                                                      Registrar 15:36:59 IST Reason:

SB