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State of Madhya Pradesh - Section

Section 20 in M.P. Municipalities (Procedure for Conduct of Business) Rules, 2005

20. Presiding Officer will decide who will speak.

(1)If more than one Councillors raise their hands to address the meeting, then the Presiding Officer will decide that who will speak first and his decision shall be final.
(2)The Councillors will not talk amongst themselves during the meeting.