Madhya Pradesh High Court
Smt. Leela Devi Pradhan vs Shri Iqbal Singh Baish on 3 April, 2018
THE HIGH COURT OF MADHYA PRADESH Case No.________________of __________ Gwalior, 03/04/2018 Due to paucity of time, the matters are adjourned as under:
Serial Numbers Next date of listing 5 to 25 Next Week 1, 27 to 34, 36 to 48 After two weeks 2, 3, 49 to 65 After four weeks Interim order, if any, passed earlier shall continue till next date of listing.
(Sanjay Yadav) Judge pd Digitally signed by PAWAN DHARKAR Date: 2018.04.04 11:24:38 -07'00'